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State of Tamilnadu - Section

Section 110 in Tamil Nadu Educational Rules

110.

The period of training shall consist in Colleges of three academic terms and in secondary and training schools of four terms. It shall be in the power of the Director to lengthen it in order to enable a student of any grade to undergo a special or an extended course of training. District Educational Officers and Inspectress may lengthen the period of training in training schools in the case of students who owing to illness or other unavoidable cause of absence during their period of training require an extended course or in the case of students who having failed in the Training School Leaving Certificate Examination for Teacher's Certificates seek re-admission.Strength of Classes