Supreme Court - Daily Orders
Ramasubbu vs Jeyasubbulakshmi on 5 December, 2025
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.2 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………………………. Diary No. 35714/2025
[Arising out of impugned final judgment and order dated 24-09-2024
in SAMD No. 579/2005 passed by the High Court of Judicature at
Madras at Madurai]
RAMASUBBU Petitioner(s)
VERSUS
JEYASUBBULAKSHMI Respondent(s)
(FOR ADMISSION and I.R.
IA No. 301777/2025 - CONDONATION OF DELAY IN FILING
IA No. 301775/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 301779/2025 - EXEMPTION FROM FILING O.T.)
Date : 05-12-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
For Petitioner(s) :Mr. A. Selvin Raja, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel for the petitioner seeks time to place on record the deposition of witnesses.
2. List the matter after two weeks.
(LOKESH ARORA) (CHETNA BALOONI)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
LOKESH ARORA
Date: 2025.12.06
13:11:32 IST
Reason: