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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jharkhand - Subsection

Section 57(b) in Bihar Coal Mining Area Development Authority Rules, 1988

(b)construct or keep any latrine, urinal, cesspool, drain or receptacle for sewage or other offensive matter within 33 metres of any public tank or watercourse which the inhabitants of the locality use;