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State of Bihar - Section

Section 6 in Bihar Excise Act, 1915

6. Saving of certain Acts.

- Nothing contained in this Act shall affect the provisions of-
(a)the Seas Customs Act, 1878 (18 of 1878), or
(b)the Indian tariff Act, 1894 (8 of 1894) (except Section 6 thereof), or
(c)the Cantonments Act, 1910, (15 of 1910).