Bombay High Court
Antrix Diamond Exports Pvt. Ltd vs Signature Impex Co. Ltd on 1 July, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
2024:BHC-OS:9520
11 comss 391-18-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.391 OF 2018
Antrix Diamond Exports Private Limited ... Plaintiff
Vs.
Signature Impex Company Limited ... Defendant
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None for the Plaintiff.
None for the Defendant.
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CORAM : ABHAY AHUJA, J.
DATE : 01 JULY, 2024. P.C. :
1. None for the Plaintiff nor for the Defendant.
2. On 10th June,2024, the following order was passed :
"1. None for the Plaintiff.
2. A perusal of the last order on record dated 27 th February, 2018, indicates that the Advocate for the Plaintiff had sought time to remove the office objections and the time was extended for a period of four weeks. Thereafter, it appears that the matter is listed today. The suit is numbered. However, since non appears for the Plaintiff, list on 1st July, 2024.
3. It is made clear that if none appears for the Plaintiff on the next date, this Court will consider dismissing the suit."
3. Today again none appears for the Plaintiff. Digitally signed by PRIYA PRIYA RAJESH SOPARKAR
4. Accordingly, the suit is dismissed. RAJESH SOPARKAR Date:
2024.07.02 14:21:06 +0530 (ABHAY AHUJA, J.) Priya R. Soparkar 1 of 1 ::: Uploaded on - 02/07/2024 ::: Downloaded on - 03/07/2024 03:41:50 :::