Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(3)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)not be directly over or under any room other than another latrine, washing place, bath or terrace unless it has a water tight floor;