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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Bengal Presidency - Subsection

Section 10(2)(b) in Bengal Smoke-Nuisances Act, 1905

(b)prescribe the powers and duties to be exercised and performed by the Commission and by Inspectors, respectively, and regulate the exercise and performance of those powers and duties;