Section 657(g) in The Orissa Municipal Corporation Act, 2003
(g)for the maintenance and the protection of the drainage system, which will include, -(i)the construction of the house drains and for regulating there situation, mode of construction and materials;(ii)the alteration and repair of house drains,(iii)the cleansing of house drains,(iv)the construction of cesspools, septic tank filter and drains, and(v)the payment of apportionment of money payable on account of pipes or drains common to more premises than one;