Delhi High Court - Orders
Baptist Church Trust Association & Anr vs James Massey & Anr on 23 January, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1447/2025 and CM APPL.4796/2026
BAPTIST CHURCH TRUST ASSOCIATION & ANR.....Petitioners
Through:
versus
JAMES MASSEY & ANR. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 23.01.2026
1. Hon'ble Judge is on leave today.
2. List on 03.02.2026.
By order Court Master JANUARY 23, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/01/2026 at 20:36:52