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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)excavator equipped for use as a mobile crane is-
(i)examined and tested in accordance with the requirements for such mobile crane under these rules; and
(ii)fitted with an automatic safe working load indicator;