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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)When two or more of Indian Naval Ships are present in a port or roadstead, the starboard pendant may be hoisted at the starboard yardarm of the Senior Officer's ship as a distinguishing flag in addition to the masthead pendant, provided that the ship is not already flying a flag or broad pendant.