22. Exercise of easement. Confinement of exercise of easement
.The dominant owner must exercise his right in the mode which is least onerous to the servient owner; and, when the exercise of an easement can without detriment to the dominant owner be confined to a determinate part of the servient heritage, such exercise shall, at the request of the servient owner, be so confined.Illustrations(a)A has a right of way over Bs field. A must enter the way at either end and not at any intermediate point.(b)A has a right annexed to his house to cut thatching-grass in Bs swamp. A, when exercising his easement, must cut the grass so that the plants may not be destroyed.
