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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(4) in Visvesvaraya Technological University Act, 1994

(4)'Director' means the head of the organisational division such as,
(i)curriculum design and development division,
(ii)technology generation, development and transfer including industrial liaison division,
(iii)institution evaluation division,
(iv)faculty development division
(v)research and extension division
(vi)continuing education division, or any other division created by the University for performing specified functions;