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State of Tamilnadu - Section

Section 19 in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013

19. Power of revision.

- Notwithstanding anything contained in these rules, the State Government may, at any time, call for the records of any inquiry, revise any orders passed in any disciplinary proceedings or appeal under these Rules and pass such orders as they deem fit.