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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(9) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(9)Financial Advisor. - Secretary/Commissioner to the Government, Finance Department shall be the Financial Adviser. He shall be member of the Finance Committee and the Board and advise the Vice-Chancellor and the authorities of the University as regards the financial policy of the University.