Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Goa - Subsection Section 29(3) in The Goa, Daman and Diu Public Health Act, 1985 (3)All such permissions issued shall be subject to the payment of such fees as may be notified by the Government from time to time.]
