Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

(b)in respect of persons holding temporary appointment or on deputation on a post encadred in the service, the scale of pay in which he was initially appointed under competent sanction before 1-4-60.