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Bombay High Court

Basappa Shivmurti Awati vs Tata Motors Ltd. Erstwhile M/S. Tata ... on 4 April, 2019

Author: M.S.Karnik

Bench: Makarand Subhash Karnik

                                                                                       908. wp 5588.17 & ors.doc


Urmila Ingale
                                  FARAD CONTINUATION SHEET No.
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION
                                        WRIT PETITION NO. 5588 OF 2017

                                                    WITH

                                        WRIT PETITION NO. 4371 OF 2019
                                                     TO
                                        WRIT PETITION NO. 4399 OF 2019

                Office Notes, Office
              Memoranda of Coram,
           appearances, Court's orders                     Court's or Judge's orders
           or directions and Registrar's
                       orders

                                    Mr.Sanjay Singhvi, Senior Advocate I/b Mr.Rahul
                                    Kamerkar, for the Petitioners in all Petitions.

                                    Mr.Kiran Bapat, Mr.Atman Mehta, Ms.Vaishali Shah
                                    I/b Haresh Mehta & Co., for Respondent in all
                                    Petitions.


                                            CORAM :        M.S.KARNIK, J.

DATE : 04th APRIL, 2019 P.C. . Shri Bapat states that he has been instructed to appear on behalf of the respondent in all these Petitions.

2. Stand over to 16/04/2019.

(M.S.KARNIK, J.) 1 Of ::: Uploaded on - 05/04/2019 ::: Downloaded on - 06/04/2019 03:10:21 :::