Bombay High Court
Basappa Shivmurti Awati vs Tata Motors Ltd. Erstwhile M/S. Tata ... on 4 April, 2019
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
908. wp 5588.17 & ors.doc
Urmila Ingale
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 5588 OF 2017
WITH
WRIT PETITION NO. 4371 OF 2019
TO
WRIT PETITION NO. 4399 OF 2019
Office Notes, Office
Memoranda of Coram,
appearances, Court's orders Court's or Judge's orders
or directions and Registrar's
orders
Mr.Sanjay Singhvi, Senior Advocate I/b Mr.Rahul
Kamerkar, for the Petitioners in all Petitions.
Mr.Kiran Bapat, Mr.Atman Mehta, Ms.Vaishali Shah
I/b Haresh Mehta & Co., for Respondent in all
Petitions.
CORAM : M.S.KARNIK, J.
DATE : 04th APRIL, 2019 P.C. . Shri Bapat states that he has been instructed to appear on behalf of the respondent in all these Petitions.
2. Stand over to 16/04/2019.
(M.S.KARNIK, J.) 1 Of ::: Uploaded on - 05/04/2019 ::: Downloaded on - 06/04/2019 03:10:21 :::