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State of Punjab - Section

Section 851 in Punjab Jail Manual, 1996

851. Reaping and storage. Crop to be turned to the best account.

- The Deputy Superintendent is responsible that crops, grown on jail land, are reaped at the proper time; that no unnecessary delay occurs between reaping and storage; that proper precautions are taken against percolation or loss by vermin; that the by-products are properly disposed of tor Government purposes only and that all such articles are duly accounted for in the jail accounts. The produce of the jail land must, as far as possible, be utilized either as food for prisoners or fodder for the jail cattle. An annual statement showing the value of vegetables and other products of the jail land used to supplement supplies purchased for the maintenance department of the jails, shall be submitted to the Inspector-General.