Himachal Pradesh High Court
Sham Lal Verma vs . State Of Himachal Pradesh on 3 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sham lal Verma vs. State of Himachal Pradesh .
CWP No.1357 of 2019 3.03.2022 Present Mr. R.K. Gautam, Senior Advocate with Mr. Rishav, Advocate, for the petitioners.
Mr. Sudhir Bhatnagar and Mr. Desh Raj Thakur, Additional Advocate Generals with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocate Generals, for respondents No.1 & 2/State.
Mr. Sumit Himalvi, Advocate, for respondent No.3.
List after two weeks, as prayed for.
(Sandeep Sharma) Judge 3rd March, 2022 (shankar) ::: Downloaded on - 03/03/2022 20:14:30 :::CIS