Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78B] [Entire Act] State of West Bengal - Subsection Section 78B(i) in The West Bengal Primary Education Act, 1973 (i)the penalty under this clause for default of payment of the education cess under clause (a) shall be imposed upon him, and
