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State of Assam - Section

Section 14 in Rules Under the Assam Temperance Act, 1926

14.

The poll shall commence at 11 a.m. and close at 5 p.m.; that is to say, the presiding officer shall close the polling station at 5 p.m. and no votes shall be recorded of persons coming to the polling station after that hour, but the votes of all electors who have been admitted before that hour shall be recorded.