Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 24 June, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
-And-
APO No. 113 of 2022
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
-And-
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 24th June, 2024
Mr. Sagar Bandopadhyay, Advocate
Mr. R. Bhattacharya, Advocate
Mr. Lalit Baid, Advocate
Mr. M.P. Sahay, Advocate
Mr. Tamoghna Saha, Advocate
for the appellant in APO 52/2022 &
respondent no. 3 in APO 102/2022
Mr. Aditya Kanodia, Advocate Ms. Shreya Trivedi, Advocate Ms. Suparna Sardar, Advocate for respondent nos. 4,5&6 in APO 102/2022 & respondent nos. 30,31&32 in APO 52/2022 Mr. Shiv Ratan Kankrania, Advocate Ms. Shreya Goenka, Advocate For respondent nos.1 and 2. Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate for respondent no. 3 in APO 52/2022 & respondent no. 15 in APO 102/2022 Ms. Reshmi Ghosh, Advocate for respondent no.9 in APO 102/2022.
List these appeals and connected matters on 12th July, 2024 marked at 3-30 p.m. (I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) K. Banerjee A.R.C.R.