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Punjab-Haryana High Court

State Of Punjab & Ors vs Ramesh Chander Sareen And Others on 14 September, 2022

214            IOIN-LPA-301-2014



               STATE OF PUNJAB & ORS
               V/S
               RAMESH CHANDER SAREEN AND OTHERS


Present:-      Mr. Rohit Ahuja, DAG, Punjab
               for the appellants.

               Mr. Vipin Mahajan, Advocate
               for respondent No.1.

               ****

Office has listed the case for completion of service upon respondent No.2.

Mr. Mahajan submits that he would file power of attorney on behalf of respondent No.2 also.

Accordingly, IOIN stands disposed of. Office to list the case as per turn.

(G.S. SANDHAWALIA) JUDGE (JAGMOHAN BANSAL) September 14, 2022 JUDGE Naveen 1 of 1 ::: Downloaded on - 16-09-2022 01:32:05 :::