Punjab-Haryana High Court
State Of Punjab & Ors vs Ramesh Chander Sareen And Others on 14 September, 2022
214 IOIN-LPA-301-2014
STATE OF PUNJAB & ORS
V/S
RAMESH CHANDER SAREEN AND OTHERS
Present:- Mr. Rohit Ahuja, DAG, Punjab
for the appellants.
Mr. Vipin Mahajan, Advocate
for respondent No.1.
****
Office has listed the case for completion of service upon respondent No.2.
Mr. Mahajan submits that he would file power of attorney on behalf of respondent No.2 also.
Accordingly, IOIN stands disposed of. Office to list the case as per turn.
(G.S. SANDHAWALIA) JUDGE (JAGMOHAN BANSAL) September 14, 2022 JUDGE Naveen 1 of 1 ::: Downloaded on - 16-09-2022 01:32:05 :::