Section 43(4)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 43(4)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)remaining to:

(i)individual applicants other than retail individual investors; and

(ii)other investors including corporate bodies or institutions, irrespective of the number of specified securities applied for;