Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 210] [Entire Act]

State of Andhra Pradesh - Subsection

Section 210(3) in Andhra Pradesh Rules Under the Registration Act, 1908

(3)The list of the successful candidates of each examination shall be published in the Andhra Pradesh Gazette.