Rajasthan High Court - Jaipur
Abdul Naim Khan vs High Court Of Judicature on 18 February, 2011
Bench: Ajay Rastogi, M.N. Bhandari
In the High Court of Judicature for Rajasthan
Jaipur Bench
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Civil Writ Petition No.10691/2009
Abdul Naim Khan Versus
RG High Court Rajasthan & Ors
Date of Order ::: 18/02/2011
Hon'ble Mr. Justice Ajay Rastogi
Hon'ble Mr. Justice M.N. Bhandari
Mr. Sandeep S.Shekhawat, for Mr. SP Sharma, for petitioner.
Mr. AK Jaiman for Mr. Ashok Gaur, for respondents
Matter has come up on application seeking early listing. The same stands allowed. In the meantime, Counsel for respondents may file reply with an advance copy whereof to petitioner's Counsel. List on 04/03/2011.
(MN Bhandari), J. (Ajay Rastogi), J. K.Khatri/p1/ 10691CW2009Feb18DB-ErlHrng.do