Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 5 in The Haryana Conservation of Firewood Supplies (Restrictions on Transport) Order, 1973 5. The permit to be issued by the District Magistrate, - vide clause 3 above shall be in Form "A" appended to this order.
