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State of Maharashtra - Section

Section 13 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

13. Ventilation.

- In every work room, or hall, or hall of an industrial premises, windows and other forms of openings for ventilation shall be provided in sufficient number to admit a continued supply of fresh air so as to keep the atmosphere inside such room or hall comfortable and free from dust, fumes and other impurity.