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[Cites 0, Cited by 0] [Section 358(8)] [Section 358] [Entire Act]

State of Madhya Pradesh - Subsection

Section 358(8)(a) in The M.P. Municipalities Act, 1961

(a)the regulation and inspection of markets and slaughter-houses for the proper and cleanly conduct of business therein and for inspection of animals before slaughter and of organs and meat after slaughter for the purpose of certification;