Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 214] [Entire Act] Union of India - Subsection Section 214(5) in Government of India Act, 1935 (5)All proceedings in the Federal Court shall be in the English language.GOI.215
