Section 18 in Punjab Gramin Bank (Employees') Pension Regulations, 2018
18. Counting of past service in the erstwhile bank.
- The service rendered by the employee, on regular basis in any other bank shall also be counted for qualifying service on amalgamation of that bank with the Bank:Provided that nothing contained in this regulation shall apply to any such employee who is appointed on contract basis or on daily wage basis or on consolidated wages.
