Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 55 in The Air Force Rules, 1969 55. Persons to administer oaths and affirmations .-All oaths and affirmations shall be administered by a member of the Court, the judge-advocate, or some other person empowered by the Court to administer such oath or affirmation. Prosecution, Defence And Summing Up
