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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(2A) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2A)[ "autonomous college" means a college which exercises the powers conferred on it under Section 42A; [Clauses (2A), (2B) and (2C) were inserted by Gujarat 7 of 1987, Section 3 (1).]