Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(b) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 (b)causing curb cuts and slopes to be made in pavements for the easy access of wheel chair users;
