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Union of India - Section

Section 1783 in The National Welfare board for Seafarers Rules, 1963

1783.

G.S.R. 1187, dated 5th July, 1963. - In exercise of the powers conferred by sub-section (2) of Section 218 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes t he following rules, namely :-