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[Cites 0, Cited by 0] [Section 106(5)] [Section 106] [Entire Act]

State of Assam - Subsection

Section 106(5)(d) in Assam Panchayat Act, 1994

(d)The sale of all public ferries falling within two or more Anchalik Panchayats shall be conducted by the Anchalik Panchayats by rotation every year. In case of dispute between two Anchalik Panchayats the matter shall be referred to the Zilla Parishad/Government, whose decision shall be final.