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[Cites 0, Cited by 0] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(n) in The Companies (Accounting Standards) Rules, 2006

(n)the amounts for the current annual period and previous four annual periods of:
(i)the present value of the defined benefit obligation, the fair value of the plan assets and the surplus or deficit in the plan; and
(A)the plan liabilities expressed either as (1) an amount or (2) a percentage of the plan liabilities at the balance sheet date, and
(B)the plan assets expressed either as (1) an amount or (2) a percentage of the plan assets at the balance sheet date.
(ii)the experience adjustments arising on: