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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

State of Odisha - Subsection

Section 14B(2) in The Rules of the High Court of Orissa, 1948

(2)[ The Deputy Registrar shall hold law zima Court for two days in a week usually, on Tuesday and Friday, for the purpose of removal of defects notified under Rule 14-A] [Added vide C.S.No. 40 (X/3/86/22.10.1986).]