Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Uttarakhand - Subsection Section 61(2)(j) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (j)any other purpose, to give effect to the provisions of this Act or generally to regulate marketing of specified agricultural produce;