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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(5) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(5)In the event of a conflict of opinion at a meeting of the Board ofManagement, the issue shall be referred to the Chancellor and the decision of theChancellor in respect of such issue shall be final and binding on the University.