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Allahabad High Court

C/M Kedar Narain Krishak Inter College ... vs State Of U.P. Thru Sec. Secondary Edu. ... on 24 June, 2010

Bench: Arun Tandon, Rajesh Chandra

Court No. - 29

Case :- SPECIAL APPEAL No. - 1001 of 2010

Petitioner :- C/M Kedar Narain Krishak Inter College Thr Manager And Anr.
Respondent :- State Of U.P. Thru Sec. Secondary Edu. Lko. And Ors.
Petitioner Counsel :- S.P. Pandey
Respondent Counsel :- C.S.C.,Dinesh Kumar

Hon'ble Arun Tandon,J.

Hon'ble Rajesh Chandra,J.

Notice on behalf of respondent no. 1, 2 and 3 has been accepted by standing counsel, respondent no. 4 is represented by K. Sahai.

Respondents may file counter affidavit within three weeks. Rejoinder affidavit filed within one week thereafter.

List on 28th July, 2010 before the appropriate Bench. It is understood that appeal itself may be finally decided on the next date fixed and if it is not possible to do so, the interim stay application shall be considered. Any action taken in between shall abide by the orders to be passed by the Court.

Order Date :- 24.6.2010 M/A.