Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13B] [Entire Act] Daman and Diu - Subsection Section 13B(2) in The Goa, Daman and Diu Public Gambling Act, 1976 (2)The Government may, in the notification issued under sub-section (1), specify the total number of vessels which may operate in such designated areas.
