Punjab-Haryana High Court
Haryana Cotton Mills (P) Ltd vs State Of Haryana And Others on 22 January, 2014
Bench: Ajay Kumar Mittal, Anita Chaudhry
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.12098 of 1996
Date of decision:22.01.2014
Haryana Cotton Mills (P) Ltd. .... Petitioner
versus
State of Haryana and others .... Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MS. JUSTICE ANITA CHAUDHRY
Present: Mr. Avneesh Jhingan, Advocate
for the petitioner.
Ms. Tanisha Peshawaria, DAG, Haryana.
*****
Ajay Kumar Mittal, J.(Oral)
Learned counsel for the petitioner states that efforts have been made to seek instructions from the petitioner but no information has been received so far.
2. In such an eventuality, we deem it appropriate to dispose of the writ petition as infructuous with liberty to the petitioner to file an application for its revival in case something survives therein.
(AJAY KUMAR MITTAL)
JUDGE
22.01.2014 (ANITA CHAUDHRY)
sonia JUDGE
Bura Sonia
2014.01.24 11:28
I attest to the accuracy and
integrity of this document
chandigarh