Section 2(6b) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971
(6b)[ "Title deed and pass book" means the title deed and pass book issued under Section 6-A ;] [Inserted by Act 11 of 1980 and renumbered by Andhra Pradesh Act 24 of 1989 and substituted by Andhra Pradesh Act 9 of 1994, w.r.e.f. 31-10-1993.]
