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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(b) in The Orissa Aerial Ropeways Rules, 1959

(b)Rs. 50 (Fifty rupees) only for every mile or part of its ropeway for every periodical inspection under Section 12 of the Act subject to a maximum of Rs. 200 (Two hundred rupees) only in each case :