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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(1)(d) in Kolkata Municipal Corporation Building Rules, 2009

(d)in the case of a residential building with educational occupancy of 10% or more of the total floor area of the building, the width of such street or passage shall not be less than 7.00 m. at any part;