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State of Chattisgarh - Section

Section 16 in Chhattisgarh Biological Diversity Rules, 2015

16. Terms and conditions of service of employees of the Board.

(1)The terms and conditions of the employees of the Board shall be the same as those of corresponding scale of pay under the State Government. The appointments in general shall be on contractual basis or on deputation, unless otherwise decided by the State Government;
(2)The Board shall approve the method of recruitment/promotion to the posts in the Board.