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[Cites 0, Cited by 0] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(6) in The Delhi Municipal Corporation Act, 1957

(6)Each committee constituted under this section shall elect one of its members [who is a councillor] [Inserted by Act 67 of 1993, section 35 (w.e.f. 1-10-1993)] as the Chairman and another member as the Vice-Chairman.