Bombay High Court
Sau. Pushpa Namdev Dhatrak And Ors vs Subhash Namdeo Karad And Ors on 8 June, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
10-wp-6343-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 6343 OF 2023
Sau. Pushpa Namdev Dhatrak and Ors. ...Petitioners
Versus
Subhash Namdeo Karad and Ors. ...Respondents
.........
Mr. Sanjay A. Ghaisas for Petitioners.
Mr. Abhishek Pungliya for Respondent Nos. 1, 3 to 8.
.........
CORAM : N.R. BORKAR, J.
DATED : 8 JUNE 2023 P.C. :-
1. Issue notice to the respondents, returnable on 06 July 2023.
2. Advocate Abhishek Pungliya waives notice for respondent Nos. 1, 3 to 8. Respondent Nos. 1, 3 to 8 are at liberty to fle afdavit in reply.
3. Till next date, parties shall maintain the status quo.
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