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Bombay High Court

Sau. Pushpa Namdev Dhatrak And Ors vs Subhash Namdeo Karad And Ors on 8 June, 2023

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                           10-wp-6343-23.odt


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION
          CIVIL WRIT PETITION NO. 6343 OF 2023

 Sau. Pushpa Namdev Dhatrak and Ors. ...Petitioners
           Versus
 Subhash Namdeo Karad and Ors.                              ...Respondents
                                          .........
 Mr. Sanjay A. Ghaisas for Petitioners.
 Mr. Abhishek Pungliya for Respondent Nos. 1, 3 to 8.
                            .........
                                      CORAM :               N.R. BORKAR, J.
                                      DATED :               8 JUNE 2023

 P.C. :-

1. Issue notice to the respondents, returnable on 06 July 2023.

2. Advocate Abhishek Pungliya waives notice for respondent Nos. 1, 3 to 8. Respondent Nos. 1, 3 to 8 are at liberty to fle afdavit in reply.

3. Till next date, parties shall maintain the status quo.

(N.R. BORKAR, J.) Darshan P. Patil 1 / 1 ::: Uploaded on - 08/06/2023 ::: Downloaded on - 09/06/2023 14:43:23 :::